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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(6) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

(6)"Mamlatdar" includes a Mahalakari, and any other officer whom the State Government may appoint to perform the duties of a Mamlatdar under this Regulation;