Section 9(1)(i) in The Foreign Trade (Regulation) Rules, 1993

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Union of India - Subsection

Section 9(1)(i) in The Foreign Trade (Regulation) Rules, 1993

(i)being an order of detention to which the provisions of section 9 of the Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (52 of 1974) do not apply, has been revoked on the report of Advisory Board under section 8 of that Act or before receipt of the report of the Advisory Board or before making a reference to the Advisory Board; or

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Union of India - Subsection

Section 9(1)(i) in The Foreign Trade (Regulation) Rules, 1993