Custom, Excise & Service Tax Tribunal
M/S Bright Metals (India) Pvt. Ltd. & Ors vs Cce, Jaipur-I on 7 October, 2008
CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
NEW DELHI
PRINCIPAL BENCH COURT NO. 1
Excise Appeal Nos. 1550-51 of 2008
M/s Bright Metals (India) Pvt. Ltd. & Ors. Applicants
(Rep by NONE)
versus
CCE, Jaipur-I Respondent
(Rep. by Sh. Surender Shah, DR) DATE OF HEARING : 07.10.2008 ORDER SHEET {{{{{{ These appeals have been listed for reporting compliance of order dated 22.08.2008. None is present on behalf of the applicants. However, after perusing the extracts from the RG-23A Part-II, learned DR states that the amount as per the said order has been deposited and order thus stands complied with. Compliance be noted.
(JUSTICE S.N. JHA) PRESIDENT (M. VEERAIYAN) MEMBER (TECHNICAL) Golay