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State of Haryana - Section
Section 5 in Haryana Industrial Promotion Rules, 2007
5. Composition of State Level Clearance Committee. Section 4.
- State Level Clearance Committee shall consist of the following members, namely:-| (1) | Principal Secretary to Government, Haryana | : | Chairman |
| Industries Department. | |||
| (2) | Principal Secretary to Government, Haryana | : | Member |
| Power Department | |||
| (3) | Principal Secretary to Government, Haryana | : | Member |
| Excise and Taxation Department | |||
| (4) | Principal Secretary to Government, Haryana | : | Member |
| Town and Country Planning Department | |||
| (5) | Principal Secretary to Government, Haryana | : | Member |
| Labour Department | |||
| (6) | Principal Secretary to Government, Haryana | : | Member |
| Environment Department | |||
| (7) | Director of Industries, Haryana | : | Member-Secretary |