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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttarakhand - Subsection

Section 18(3) in Uttarakhand Water Management and Regulatory Act, 2013

(3)Information in possession of the Commission shall be kept confidential and may be furnished to nay person or agency only with the permission of the Commission.Chapter - IV Arbitration, offences and penalties