Section 72(2)(b) in The Indian Post Office Rules, 1933

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(2)(b) in The Indian Post Office Rules, 1933

(b)Value-payable letters containing railway goods receipts, legal documents, bonds, policies of insurance, promissory notes, bills of lading or ordinary bills for collection, which have no intrinsic value.

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Union of India - Subsection

Section 72(2)(b) in The Indian Post Office Rules, 1933