Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Section 72] [Entire Act] State of Punjab - Subsection Section 72(1) in The Punjab Co-operative Societies Act, 1961 (1)No court inferior to that of a [Judicial Magistrate] [Substituted by Punjab Act 25 of 1964 for word Magistrate.] of the first class shall try any offence under this Act.
