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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(b) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(b)each container in which such feed is packed shall specify a code number indicating the lot and the date of manufacture of the feed;