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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(v) in Panjab University Act, 1947

(v)If the total of the votes of the two or more candidates lowest on the poll, together with any surplus votes not transferred, is less than the votes credited to the next highest candidate, those candidates, may in one operation, be excluded from the poll and their vote transferred in accordance with the directions given in Clauses (i) to (iv) above.