Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Jammu-Kashmir - Subsection Section 12(2) in The Jammu and Kashmir Shri Amarnath Ji Shrine Act, 2000 (2)At meetings of the Board, the Chairman or in his absence one of the Members to be elected for the purpose at the meeting, shall preside.
