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[Cites 0, Cited by 0] [Section 125(2)] [Section 125] [Entire Act]

State of Goa - Subsection

Section 125(2)(b) in The Goa, Housing Board Act, 1968

(b)all the powers and duties which may, by or under the provisions of this Act, be exercised or performed by or on behalf of the Board and the Chairman, shall during the period of supersession be exercised and performed by such authority or person as the Government may direct;