Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 29 in The Insecticides Rules, 1971 29. Prohibition of disclosure of information. - Except for the purpose of official business or when required by a Court of law, an Insecticide Inspector shall not disclose to any person any information acquired by him in the performance of his official duties.
