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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(2)(d) in The Ganjam and Boudh (Village Offices Abolition) Act, 1969

(d)all rights to hold office and any liability to render service appertaining to such office shall stand extinguished;