Bombay High Court
Hipparge Vividh Karyakari Seva ... vs The State Of Maharashtra And Ors on 21 April, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
2023:BHC-AS:12303-DB 1/2 12-WP-7894-2015 @ WP-7975-2015 @ WP-8500-2015.doc
Digitally
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
PURTI
PURTI
PRASAD
PRASAD PARAB
CIVIL APPELLATE JURISDICTION
PARAB Date:
2023.04.24
17:36:53
+0530
WRIT PETITION NO. 7894 OF 2015
Hipparge Vividh Karyakari Seva
Sahakari Sanstha Ltd. and Anr. ....Petitioners
V/s.
The State of Maharashtra and Ors. ...Respondents
ALONGWITH
WRIT PETITION NO. 7975 OF 2015
Kurul Hanuman Vividh Karyakari Seva
Sahakari Sanstha Maryadit and Anr. ....Petitioners
V/s.
The State of Maharashtra and Ors. ...Respondents
ALONGWITH
WRIT PETITION NO. 8500 OF 2015
Vividh Karyakari Seva Sahakari
Sanstha Ltd. and Anr. ....Petitioners
V/s.
The State of Maharashtra and Ors. ...Respondents
----
Mr. Sarang S. Aradhye for Petitioners in WP No. 7894/2015.
Mr. Krushna Jaybhay i/b Mr. Abhijit Kulkarni for Petitioners in WP No.
7975/2015.
Mr. Siddharth Wakankar a/w Ms. Aishwarya Bapat for Petitioners in WP No.
8500/2015.
Mr. A.I. Patel, Addl. G.P. a/w Ms. K.N. Solunke, AGP for Respondent Nos.1, 3
and 4.
Mr. Anand Kulkarni for Respondent No.5.
----
CORAM : K.R. SHRIRAM &
RAJESH S. PATIL, JJ.
DATED : 21st APRIL 2023 P.C. :
. Counsel for petitioners state that all three petitions have Purti Parab ::: Uploaded on - 24/04/2023 ::: Downloaded on - 25/04/2023 01:52:36 ::: 2/2 12-WP-7894-2015 @ WP-7975-2015 @ WP-8500-2015.doc become infructuous due to passage of time. Therefore, all petitions stand disposed.
(RAJESH S. PATIL, J.) (K.R. SHRIRAM, J.) Purti Parab ::: Uploaded on - 24/04/2023 ::: Downloaded on - 25/04/2023 01:52:36 :::