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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(n) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(n)All other words and expressions used but not defined herein, shall have the meaning as assigned to them in the Jammu and Kashmir Forest Act, (Samvat) 1987 or Jammu and Kashmir Wildlife (Protection) Act, 1978 as the case may be.