Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tamilnadu - Subsection Section 10(f) in Tamil Nadu Fire Service Act, 1985 (f)for the speedy attendance of Members of Fire Service with necessary appliances and equipments on the occasion of any alarm of fire or rescue or of both;
