Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 37] [Entire Act] State of Haryana - Subsection Section 37(3) in Haryana Co-operative Societies Act, 1984 (3)[ Notwithstanding anything contained in this section there shall not be any cadre system in Co-operative Credit Structure.
