Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(3) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(3)A candidate contesting the election may by a letter to the Election Officer appoint an agent to represent him at every booth where polling is held. Such letter shall contain the consent in writing of the agent concerned.