Delhi High Court - Orders
Cooch Behar Teacher Training College vs National Council For Teacher Education ... on 16 August, 2021
Author: Prateek Jalan
Bench: Prateek Jalan
$~7 (2020 Cause List)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5327/2020 & CM APPL. 19218/2020
COOCH BEHAR TEACHER
TRAINING COLLEGE ..... Petitioner
Through: Mr. Mayank Manish and Mr. Ravi
Kant, Advocates
versus
NATIONAL COUNCIL FOR TEACHER
EDUCATION AND ANR ..... Respondents
Through: Mr. Tushar Gupta, Advocate with
Mr. Sumit Mishra, Advocate
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.08.2021 The proceedings in the matter have been conducted through video conferencing.
The matter could not be taken up due to paucity of time. List on 16.11.2021.
Interim orders to continue.
PRATEEK JALAN, J AUGUST 16, 2021 'j' Signature Not Verified Digitally Signed By:SHITU NAGPAL Signing Date:17.08.2021 22:37:28