Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Karnataka - Section Section 104B in Karnataka Forest Act, 1963 104B. Certain offences to be cognizable. - All offences under Chapter X and under section 104A and rules made thereunder shall be cognizable.] [Inserted by Act 1 of 1981 w.e.f. 23.2.1981.]
