Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 33 in The Haryana Canal and Drainage Act, 1974 33. Amount of owner's rate. - The owner's rate shall not exceed the sum which under the rules for the time being in force for the assessment of land holding tax might be assessed on such land.
