Section 11 in The Rajasthan Municipalities (Election) Rules, 1994
11. Notice by the returning officer inviting nominations.
- Immediately on the issue of a public notice under rule 10, the returning officer shall issue a public notice, in Form 2, inviting nomination of candidates for such election and specifying therein the time and the place at which the nomination papers are to be delivered, the time and the place for scrutiny of nominations, and the time and the place at which the notice of withdrawal of candidature are to be delivered.
