Delhi High Court - Orders
Bayer Intellectual Property Gmbh & Anr vs Titan Laboratories Private Limited on 17 August, 2022
Author: Navin Chawla
Bench: Navin Chawla
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 243/2020 & I.A.1560/2021
BAYER INTELLECTUAL PROPERTY GMBH & ANR.
..... Plaintiffs
Through: Mr.Dhruv Anand and Ms.Udita Patro,
Advs.
versus
TITAN LABORATORIES PRIVATE LIMITED ..... Defendant
Through: Counsel (presence not given)
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 17.08.2022 The learned counsels for the parties submit that the parties are still exploring the possibility of arriving at an amicable settlement before the Delhi High Court Mediation and Conciliation Centre.
At their request, re-list on 17th January, 2023.
NAVIN CHAWLA, J AUGUST 17, 2022/Arya Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:18.08.2022 18:50:56