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State of Goa - Section

Section 432 in Goa Prisons Rules, 2006

432. Procedure to be followed while handing over and taking over charge.

- All officers on being relieved from duty shall point out to their successors all matters of special importance and shall explain any directions given by a superior officer. List of arrears and pending correspondence shall be prepared and signed by both the relieved and relieving officers and placed before the Superintendent.