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State of Uttar Pradesh - Section

Section 8 in U.P. Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992

8. Academic qualification.

- A candidate for direct recruitment to the various posts in categories 'B', 'E' and 'F' must possess the following qualifications:
    Essential:
Category "B" ... 1. Must have passed the Intermediate Examinationof the Board of High School and Intermediate Education UttarPradesh or an Examination recognized by the Government asequivalent thereto.
    2. Must have minimum speed of 80 words and 25words per minute in Hindi Shorthand and Type Writingrespectively.
    Preferential:
    Knowledge of English Shorthand and Typewriting.
Category "E" ... Must have the qualifications as prescribed inthe Subordinate Offices Ministerial Staff (Direct Recruitment)Rules, 1975.
Category "F" ... Must have passed the High School Examination ofthe Board of High School and Intermediate Education, UttarPradesh or an Examination recognized by the Government asequivalent thereto.