Section 13 in The Karnataka Minor Mineral Concession Rules, 1994
13. Register of application and Quarrying Lease.
(1)The Director shall cause to be maintained the following Registers, namely:-(a)Register of applications for quarrying leases in FORM-QLA.(b)Register of quarrying leases in FORM-QL with area sketches appended.(2)Every such Register is open to inspection by any person on a written request and payment of rupees five hundred and at the discretion of the Director.
