Section 34(2)(ii) in Rajasthan Co-operative Societies Rules, 2003

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State of Rajasthan - Subsection

Section 34(2)(ii) in Rajasthan Co-operative Societies Rules, 2003

(ii)class VIII from a school, in case of a primary level agricultural credit society, a consumer society, a housing society, a farming society, a marketing society, an urban co-operative bank, a primary land development bank, a credit society, a salary earners society, a cooperative union or a central or an apex level co-operative society :

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State of Rajasthan - Subsection

Section 34(2)(ii) in Rajasthan Co-operative Societies Rules, 2003