Section 2(1)(n) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(n)"Inter-Se-Merit" means the order of merit declared by the Competent Authority in respect of various classes or category of Candidates ;

Legal Document View