Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 65] [Entire Act] State of Gujarat - Subsection Section 65(5) in The Gujarat Municipalities Act, 1963 (5)No contract shall be binding on a municipality unless the requirements of this section have been complied with.
