Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81L(5)] [Section 81L] [Entire Act]

State of Kerala - Subsection

Section 81L(5)(f) in Kerala Factories Rules, 1957

(f)The fresh air admitted into the oven or drier by means of safety ventilation system shall be circulated adequately by means of circulating fan or fans through all parts of the oven or drier so as to ensure that there are no locations where the flammable substance can accumulate in the air or become packeted to any dangerous degree.