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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Jharkhand - Subsection

Section 52(2)(b) in Jharkhand Municipal Act, 2011

(b)a statement showing constitution of municipal council, committees and other bodies by whatever name called, for purposes of exercising powers and performing functions of the municipality or rendering advice to it,