Andhra Pradesh High Court - Amravati
Nakkaladinne Chinna Obayya, vs The State Of Andhra Pradesh, on 16 September, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: WRIT PETITION No.5673 OF 2025
PROCEEDING SHEET
Sl.No DATE OFFICE
ORDER
NOTE 16.09.2025 NV, J ` At request of the learned counsel for the petitioner, post on 18.09.2025.
______ NV, J SP