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Andhra Pradesh High Court - Amravati

Nakkaladinne Chinna Obayya, vs The State Of Andhra Pradesh, on 16 September, 2025

             HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

MAIN CASE No.: WRIT PETITION No.5673 OF 2025

                               PROCEEDING SHEET

Sl.No    DATE                                                            OFFICE
                                         ORDER

NOTE 16.09.2025 NV, J ` At request of the learned counsel for the petitioner, post on 18.09.2025.

______ NV, J SP