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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

NCT Delhi - Subsection

Section 35(1)(iv) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(iv)medical reports of all the members of the family residing in the premises should be obtained including checks on Human Immuno Deficiency Virus (HIV), Tuberculosis (TB) and Hepatitis B to determine that they are medically fit;