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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in Sarva Shiksha Abhiyan

(c)New residential facilities. - The last option would be the construction of new residential facilities for children without adult protection, in which case the norms pertaining to KGBVs would apply. The civil work cost of the hostels will be within the existing ceiling for civil works per district.