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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(2) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(2)The Board may constitute a Committee of Experts for such professional course to be called the Curriculum committee to formulate syllabus for conduct of entrance test for selection to such course.