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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Puducherry - Subsection

Section 9(2)(b) in Puducherry Hindu Religious Institutions Act, 1972

(b)have the right to attend the meetings of the Board and take part in the discussions thereat but without the right to move any resolution or to vote;