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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Haryana - Subsection

Section 5(1) in Haryana Municipal Election Expenditure (Maintenance and Submission of Accounts) Order, 2006

(1)A register in a standard proforma as shown in Annuexure I to this order shall be issued to each candidate by the Returning Officer immediately after his nomination for keeping the day to day record of expenditure.