Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jammu-Kashmir - Subsection Section 2(d) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.) (d)"forest based industry" means an industry or unit in which any forest produce is used as raw material or as a source of energy or fuelwood;
