Delhi High Court - Orders
Virgo Softech Ltd vs National Institute Of Electronics And ... on 9 October, 2025
Author: Jyoti Singh
Bench: Jyoti Singh
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 831/2025
VIRGO SOFTECH LTD .....Petitioner
Through: Ms. Sunanda Tulsyan, Advocate.
versus
NATIONAL INSTITUTE OF ELECTRONICS AND
INFORMATION TECHNOLOGY .....Respondent
Through:
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 09.10.2025 I.A. 25014/2025 (Exemption)
1. Allowed, subject to all just exceptions.
2. Application stands disposed of. O.M.P.(MISC.)(COMM.) 831/2025
3. This petition is filed by the Petitioner under Section 29A(4) and (5) of the Arbitration and Conciliation Act, 1996 seeking mandate of the Arbitral Tribunal.
4. Issue notice to the Respondent through all permissible modes, returnable on 31.10.2025.
JYOTI SINGH, J OCTOBER 9, 2025/RW This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/10/2025 at 00:15:54