Supreme Court - Daily Orders
Commissioner Of Income Tax vs M/S Gangaur Exports Pvt Ltd on 16 July, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.14 COURT NO.5 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 13859/2018
(Arising out of impugned final judgment and order dated 07-07-2017
in DBITA No. 190/2017 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX Petitioner(s)
II, JAIPUR
VERSUS
M/S GANGAUR EXPORTS PVT LTD Respondent(s)
(FOR ADMISSION and I.R. and IA No.86473/2018-CONDONATION OF DELAY
IN FILING and IA No.86479/2018-CONDONATION OF DELAY IN REFILING )
Date : 16-07-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Tushar Mehta, ASG
Mr. Yashank Adhyaru, Sr. Adv.
Ms. Meenakshi Grover, Adv.
Ms. Swarupma Chaturvedi, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed on the ground of delay as well as on merits.
Pending application(s), if any, stands disposed of accordingly.
(ASHWANI THAKUR) Signature Not Verified (RAJINDER KAUR) COURT MASTER (SH) Digitally signed by ASHWANI KUMAR Date: 2018.07.16 COURT MASTER 17:13:21 IST Reason: