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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(a) in M.P. Maintenance and Welfare of Parents and Senior Citizen Rules, 2009

(a)"Act" mean the Maintenance and Welfare of Parents and Senior Citizen Act, 2007 (No. 56 of 2007);