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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(a) in Tamil Nadu Preservation of Private Forests Rules, 1946

(a)Burning of charcoal will not be permitted within a radius of one mile from the boundary of any reserve forest. Burning will not also be allowed in the forest area of the estate where the felling is done. Burning will be allowed only outside the forest area of the estate.