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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in Asiatic Society Act, 1984

(1)The Central Government may, be notifications in the Official Gazette, constitute as many committees, as and when it considers it necessary, consisting of such number of person as it thinks fit to appoint thereto and assign to each such committee all or any of the following duties, namely :-
(a)the preparation and submission to the Central Government, as far as possible before the commencement of each financial year, of statements showing programmes of work agreed to be undertaken by the Society during that year for which the Central Government may provide funds as well as general financial estimates in respect of such work;
(b)the settlement on broad line of the programmes of such work.