Supreme Court - Daily Orders
Varun Gumber vs Union Territory on 15 September, 2017
Bench: Rohinton Fali Nariman, Sanjay Kishan Kaul
ITEM NO.43 COURT NO.12 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Diary No(s). 27511/2017
(Arising out of impugned final judgment and order dated 18-04-2017
in CWP No. 7559/2017 passed by the High Court Of Punjab & Haryana
At Chandigarh)
VARUN GUMBER Petitioner(s)
VERSUS
UNION TERRITORY, CHANDIGARH & ORS. Respondent(s)
(IA No.84407/2017-CONDONATION OF DELAY IN FILING and IA
No.84413/2017-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 15-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Anzu. K. Varkey, AOR
For Respondent(s) Ms. Amrreeta Swaarup, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (SAROJ KUMARI GAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by R.NATARAJAN Date: 2017.09.16 12:50:08 IST Reason: