Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 126] [Entire Act]

State of Rajasthan - Subsection

Section 126(4) in The Manual of Departmental Orders

(4)Before sending the Annual Performance Appraisal to the higher authorities for review/onward transmission, it may be checked thoroughly and if found incomplete in any respect, may be got completed prior to despatch.