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[Cites 0, Cited by 0] [Section 188(4)] [Section 188] [Entire Act]

Union of India - Subsection

Section 188(4)(b) in The Dedicated Freight Corridor Railway General Rules, 2018

(b)on receiving such information the controller shall call the station master on duty of station where all right signal were not exchanged to verify his availability. If the station master on duty does not respond all train movement shall be stopped and emergency procedures shall be invoked as prescribed in these rule.