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[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

State of Tamilnadu - Subsection

Section 31(4)(c) in Tamil Nadu Private Colleges (Regulation) Act, 1976

(c)the Government or the competent authority or any other authority or officer or servant of the Government shall not be liable for any rent, compensation or other claim in respect of such property for any period after the said date.