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State of Madhya Pradesh - Section

Section 16 in The M.P. Nagar Tatha Gram Nivesh Vikasit Bhoomiyo, Griho, Bhavano Tatha Anya Sanrachanao Ka Vyayan Niyam, 1975

16.

If more than one person offer to take on lease the same plot before its lease is sanctioned and an intimation to that effect is given the Chairman may decline to make a lease and dispose of the plot by auction. The procedure in respect of lease of plots by auction will apply such case.