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[Cites 0, Cited by 0] [Section 354Q] [Entire Act]

State of Maharashtra - Subsection

Section 354Q(6) in The Mumbai Municipal Corporation Act, 1888

(6)On the expiration of the period of sixty years the building and the land forming the site thereof shall vest absolutely in [Government] [This word was substituted for the words 'His Majesty' by the Adaptation of Laws Order, 1950.].