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State of Rajasthan - Section

Section 8 in Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011

8. Transfer.

- Transfer of such transferred employees shall be made under the transfer policy and directions issued by the State Government from time to time, by: -
(i)the Administration and Establishment Committee of the Panchayat Samiti concerned within the same Panchayat Samiti.
(ii)the District Establishment Committee of the Zila Parishad concerned from one Panchayat Samiti to another Panchayat Samiti within the same District.
(iii)the department concerned from one district to another district with the consent of the Panchayati Raj Department.
Chapter - III Conduct of Business, Sanctions, Responsibility and Funds